LAWS(P&H)-2015-8-724

SINGH RAM ETC Vs. SHAMSHER SINGH ETC

Decided On August 26, 2015
Singh Ram Etc Appellant
V/S
Shamsher Singh Etc Respondents

JUDGEMENT

(1.) This order will decide four cases on the basis of settlement dated 31.07.2015 effected before Mediation and Conciliation Centre of this Court.

(2.) Following parties participated in the settlement:-

(3.) Following litigations pending between the parties were sought to be resolved by means of present compromise:-