LAWS(P&H)-2015-8-703

SAWINDER SINGH Vs. GURBACHAN SINGH AND OTHERS

Decided On August 25, 2015
SAWINDER SINGH Appellant
V/S
Gurbachan Singh And Others Respondents

JUDGEMENT

(1.) C.M. No.5623-C of 2014.

(2.) CM stands disposed of accordingly.

(3.) Sawinder Singh plaintiff-appellant has directed the present appeal against the judgment and decree dated 20.11.2013 passed by Shri S.K.Garg, District Judge, Gurdaspur vide which the appeal preferred by plaintiff/appellant against the judgment and decree 29.09.2012 passed by Smt. Amita Singh, the then learned Civil Judge (Senior Division), Batala was dismissed.