(1.) Petitioner-Balbir Singh has filed the present revision petition challenging the judgment dated 9.8.2005 passed by learned Additional Sessions Judge, Jalandhar, whereby his appeal against judgment of conviction and sentence dated 5.8.2004 was dismissed.
(2.) It is in the circumstances, the petitioner has challenged the judgments dated 5.8.2004 and 9.8.2005 passed by the Courts below by way of present revision petition.
(3.) As per the office report, notice issued to the petitioner has been received back unserved with the report that the petitioner has died, whereas the notice issued to the respondent no.2 has been received duly served. However, no one has put in appearance on behalf of respondent no.2.