RISHI PAL Vs. SUDHIR SINGH AND ANOTHER

Referred Judgements :-

GOVIND YADAV V. THE NEW INDIA INSURANCE CO. LTD. [REFERRED TO]
SYED SADIQ V. DIVISIONAL MANAGER,UNITED INDIA INS. CO. [REFERRED TO]
NAGAPPA VS. GURUDAYAL SINGH [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
P SATYANARYANA VS. I B R PRASAD [REFERRED TO]
VALIYAKATHODI MOHAMMED KOYA VS. AYYAPPANKADU RAMAMOORTHI MOHAN [REFERRED TO]
KUMARI KIRAN VS. SAJJAN SINGH [REFERRED TO]