BIR SINGH Vs. HARYANA STATE AND ORS.

Referred Judgements :-

DHAN SINGH VS. STATE OF HARYANA AND ORS [REFERRED TO]
STATE OF MADHYA PRADESH VS. HARIHAR GOPAL [REFERRED TO]
STATE OF PUNJAB VS. BAKHSHISH SINGH [REFERRED TO]
MAAN SINGH VS. UNION OF INDIA [REFERRED TO]
MAAN SINGH VS. UNION OF INDIA [REFERRED TO]
MAAN SINGH VS. UNION OF INDIA [REFERRED TO]
OM PRAKASH VS. STATE OF PUNJAB [REFERRED TO]