(1.) NOTICE of motion.
(2.) ON the asking of the Court, Mr. Sunil Kumar Sharma, Senior Panel Counsel accepts notice on behalf of Union of India/respondent No.1 and Mr. Rishi Kaushal, Advocate for NHAI/respondent No.2.
(3.) LEARNED counsel for the petitioners has handed over two copies of the petition to each of the learned counsels for the respondents.