(1.) Cm No.13034-CII of 2014
(2.) In precise, the facts which need to be noticed are as under:-
(3.) The petition was contested by appellant Jagbir @ Jaggu. Preliminary objections with regard to maintainability of the petition and suppression of true and material facts etc. were raised.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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