(1.) CM No. 16357-CII-of 2011 Reply on behalf of respondent No. 3 has been filed in the Court. The same is taken on record.
(2.) For the reasons mentioned in the application, the same is allowed and the delay of 183 days in filing the appeal is condoned.
(3.) CM stands allowed accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN