(1.) CRM No.1039 of 2015 Application is allowed as prayed for. CRM -M -2435 of 2013
(2.) HEARD .
(3.) THE petition is filed for handing over the investigation to the Crime Branch, Haryana or to some independent investigating agency as the local police is allegedly siding with the accused.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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