EQUIPMENT CONDUCTORS & CABLES LTD., GURGAON Vs. CHIEF ENGINEER, TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. AND ORS.

JUDGEMENT

(1.) For the reasons mentioned in the application, which is supported by an affidavit, delay of 19 days in filing the appeal is condoned.

(2.) I have heard the learned counsel for the appellant and appraised the paper book.

(3.) The appellant in his claim petition claimed an amount of Rs. 36,45,398/ - upto 30.6.2001, which was subsequently revised to Rs. 2,74,68,136/ - upto 31.1.2008 on account of interest on the delayed payment of the price of the goods, i.e., 4200 Kms. Of 6/2.59 mm Aluminium wire over 1/2 59 mm HTGS wire ACSR conductor code name "WEASEL".