(1.) CRM-23011-2015
(2.) CRM-M-6294-2015
(3.) Brief facts giving rise to present petition are to the effect that the accused/convicts were convicted under Section 395 read with Section 397 of the Indian Penal Code in the above stated FIR.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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