(1.) CM-11968-CWP-2015
(2.) The legal representatives of the deceased 13th respondentAmrik Singh are impleaded as necessary party to the writ petition. Amended memo of parties filed by the respondent is taken on record.
(3.) Application is ordered accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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