LAWS(P&H)-2015-5-430

MADAN SINGH Vs. HARPAL SINGH AND ORS.

Decided On May 05, 2015
MADAN SINGH Appellant
V/S
Harpal Singh And Ors. Respondents

JUDGEMENT

(1.) CRM No. 8638 of 2014.

(2.) APPLICANT seeks condonation of delay of 54 days in filing the accompanying appeal.

(3.) CRM stands disposed of.