BALJINDER SINGH Vs. STATE OF PUNJAB AND ORS.

Referred Judgements :-

M/S. BRIJ BASSI HITECH UDYOG LTD. V. STATE OF PUNJAB AND OTHERS [REFERRED TO]
HARINAGAR SUGAR MILLS LIMITED VS. SHYAM SUNDER JHUNJHUNWALA [REFERRED TO]
BHAGAT RAJA IN BOTH THE APPEALS VS. UNION OF INDIA IN BOTH THE APPEALS [REFERRED TO]
TRAVANCORE RAYON LIMITED VS. UNION OF INDIA [REFERRED TO]
MAHABIR PRASAD SANTOSH KUMAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
WOOLCOMBERS OF INDIA LIMITED VS. WOOLCOMBERS WORKERS UNION [REFERRED TO]
AJANTHA INDUSTRIES VS. CENTRAL BOARD OF DIRECT TAXES NEW DELHI [REFERRED TO]
SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
ARUN S O MAHADEORAO DAMKA VS. ADDITIONAL INSPECTOR GENERAL OF POLICE [REFERRED TO]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED TO]
SHANTI PRASAD AGARWALLA VS. UNION OF INDIA [REFERRED TO]
KRISHNASWAMI VS. UNION OF INDIA [REFERRED TO]
M L JAGGI VS. MAHANAGAR TELEPHONES NIGAM LIMITED [REFERRED TO]
HINDUSTAN TIMES LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. JAI PRAKASH SINGH [REFERRED TO]
DIRECTOR HORTICULTURE PUNJAB VS. JAGJIVAN PARSHAD [REFERRED TO]
RAM PHAL VS. STATE OF HARYANA [REFERRED TO]
SECRETARY AND CURATOR VICTORIA MEMORIAL HALL VS. HOWRAH GANATANTRIK NAGRIK SAMITY [REFERRED TO]
MAYA DEVI VS. RAJ KUMARI BATRA [REFERRED TO]
HARI SINGH VS. STATE OF PUNJAB AND ANOTHER [REFERRED TO]