REGENT COMPUTRONICS PVT. LTD.

NATIONAL INSURANCE CO. LTD. Appellant

V/S

Rajkali And Ors. Respondents

Referred Judgements :-

NEW INDIA ASSURANCE COMPANY LTD VS. SHANTI PATHAK [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
RESHMA KUMARI VS. MADAN MOHAN [REFERRED TO]
RAJESH VS. RAJBIR SINGH [REFERRED TO]
M. MANSOOR VS. UNITED INDIA INSURANCE CO. LTD [REFERRED TO]

JUDGEMENT

(1.) THERE are 13 days' and 4 days' delays in filing and re - filing the appeal.

(2.) APPLICATIONS accordingly stand disposed of.

(3.) BY this order, I will dispose of FAO No. 2237 of 2015 titled as National Insurance Company Ltd. Versus Rajkali and others and FAO No. 2243 of 2015, titled as National Insurance Company Ltd. Versus Nazrin and others.

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NATIONAL INSURANCE CO. LTD. Vs. RAJKALI AND ORS.

Referred Judgements :-

JUDGEMENT

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