SIMRAN KAPOOR @ MAMTA Vs. VISHAL KAPOOR

JUDGEMENT

(1.) By way of this order, we shall decide FAO-M-357- 2013 and FAO No.6217 of 2013.

(2.) The appeals have been filed by Simran Kapoor @ Mamta, wife of Vishal Kapoor, to challenge judgment and decree, dated 01.8.2012, passed by Additional District Judge, Kurukshetra, dissolving their marriage.

(3.) Simran Kapoor @ Mamta, wife of Vishal Kapoor daughter of Shri Kishan Lal, resident of House No.5713, Sector 56, Chandigarh is present in court alongwith her counsel Ms. Paramjit Kaur Deol.