LAWS(P&H)-2015-5-825

RAVINDER PAL Vs. KRISHAN LAL

Decided On May 26, 2015
RAVINDER PAL Appellant
V/S
KRISHAN LAL Respondents

JUDGEMENT

(1.) CRM No.10542 of 2015

(2.) This is an application seeking condonation of delay of 31 days in filing the appeal.

(3.) For the reasons mentioned in the application, the same is allowed and the delay of 31 days in filing the appeal is condoned. CRM - A-531 - MA of 2015