GULZAR SINGH Vs. DIRECTOR STATE TRANSPORT AND OTHERS

Referred Judgements :-

GENERAL MANAGER,PUNJAB ROADWAYS,AMRITSAR-I AND ANOTHER V. DHARAM SINGH AND ANOTHER [REFERRED TO]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED TO]
P C S D HIGH SCHOOL VS. SATBIR SINGH [REFERRED TO]
SUKHI RAM VS. STATE OF HARYANA [REFERRED TO]