(1.) CRM -35825 of 2014 Applicant seeks to place on record compromise dated 18.11.2008, arrived at between the parties, as Annexure P -7.
(2.) APPLICATION is allowed, as prayed for.
(3.) CRM stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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