(1.) HEARD .
(2.) COUNSEL for the applicant -appellant states that the applicant -appellant is similarly placed as appellant Ram Roop who was granted bail vide this Court's order dated 7th October, 2004.
(3.) THE appeal to mature, will take some time.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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