(1.) THE Petitioner is in custody as under trial for the last five months on the ground of enticing away minor girl Nisha, aged 17 -1/2 years.
(2.) I have heard learned Counsel for the parties.
(3.) PETITION is disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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