LAWS(P&H)-1984-5-33

MANGE RAM Vs. BRIJ MOHAN

Decided On May 30, 1984
MANGE RAM Appellant
V/S
BRIJ MOHAN Respondents

JUDGEMENT

(1.) The Notification calling upon the various constituencies of the Haryana Legislative Assembly, including Jind (48) Legislative Assembly Constituency, to elect their representatives was published on 17-4-1982. The Election Commission appointed the following dates under S.30 of the Representation of People Act, 1951 (hereinafter called the Act) :-

(2.) In all 14 candidates remained in the field as contesting candidates. Their names, symbols allotted to each of them and their party affiliations are given below : -

(3.) The voting took place on 19-5-1982. The counting of votes was held on 20-5-1982. The result declared by the Returning Officer indicating, the number of votes alleged to have been received by each candidate is as follows : -