JAGDEEP SINGH Vs. STATE OF PUNJAB

JUDGEMENT

(1.) This second petition has been filed under Sec. 439 Cr.P.C. for grant of regular bail to the petitioner in case F.I.R. No.21 dtd. 22/3/2020 registered under Ss. 302/397/201 IPC at Police Station Sadar Nawanshahar.

(2.) On 22/3/2020, FIR No.21 was registered on the information received from Darbara Singh S/o Dhanna Singh with respect to death of Jasvir Singh S/o Tara Singh alleging as under :-

(3.) FIR was initially registered for offences punishable under Ss. 304-A/279 IPC believing it to be a road side accident. However after the post-mortem was conducted following injuries were found on the body of the deceased :-