(1.) While issuing notice of motion, following order was passed:-
(2.) Today, State counsel on instructions from ASI Gurcharan Singh submits that the petitioner pursuant to order dtd. 14/9/2023 has not surrendered before the trial Court.
(3.) Counsel for the petitoner pleads no instructions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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