(1.) BRIEF FACTS OF THE CASE
(2.) FINDINGS OF THE FIRST APPELALTE COURT:-
(3.) ARGUMENTS PUT FORTH BY THE LEARNED COUNSEL REPRESENTING THE PARTIES.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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