PRIME AUTOMOBILES PVT. LTD. Vs. UNION OF INDIA

Referred Judgements :-

R. V. SECRETARY OF STATE FOR THE HOME DEPARTMENT,EX BRIND [REFERRED TO]
UNION OF INDIA VS. KUSHALA SHETTY AND OTHERS [REFERRED TO]
MANGE RAM AND ORS. V. UOI AND ORS. [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. KUSHALA SHETTY [REFERRED TO]
PANCHSHILA COOPERATIVE HOUSE BUILDING SOCIETY LIMITED AND ORS. VS. STATE (GOVT.) OF NCT OF DELHI AND ORS. [REFERRED TO]
R. VENKATESWARA RAO VS. STATE OF TELANGANA, REP. BY ITS SECRETARY, MUNICIPAL ADMINISTRATION & URBAN DEVELOPMENT, HYDERABAD AND OTHERS [REFERRED TO]