REGENT COMPUTRONICS PVT. LTD.

SAROJ Appellant

V/S

JASWINDER SINGH Respondents

Referred Judgements :-

PRITAM SINGH VS. ASHOK KUMAR [REFERRED TO]
SURENDER KUMAR VS. HANS RAJ MANDI [REFERRED TO]
PRADEEP SONAWAT VS. SATISH PRAKASH [REFERRED TO]
A SREERAMAIAH VS. SOUTH INDIAN BANK LTD [REFERRED TO]
PRADEEP SONAWAT VS. SATISH PRAKASH [REFERRED TO]

JUDGEMENT

(1.) Application is allowed, as prayed for.

(2.) Affidavits of both the parties are taken on record subject to all just exceptions. Registry to scan and tag the same at an appropriate place. CM-3297-C-2024

(3.) This is an application for preponing the date of hearing of the main appeal.

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SAROJ Vs. JASWINDER SINGH

Referred Judgements :-

JUDGEMENT

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