(1.) Exemption application is allowed, as prayed for.
(2.) CM stands disposed of. LPA-1438-2024 (O&M)
(3.) Consideration in the present appeal is to the judgment dtd. 27/5/2024 passed by the Learned Single Judge whereby CWP-12535- 2024 had been dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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