BARKAT RAM Vs. STATE OF HARYANA

Referred Judgements :-

IMPROVEMENT TRUST,FARIDKOT AND ORS. VS. JAGJIT SINGH AND ORS. [REFERRED TO]
STATE OF PUNJAB AND ORS. VS. HARI OM CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.,AMRITSAR [REFERRED TO]
STATE OF TAMIL NADU AND ORS. ETC. V. L. KRISHNAN AND ORS. ETC. [REFERRED TO]
MARKET COMMITTEE,HODAL VS. KRISHAN MURARI AND ORS. [REFERRED TO]
U.P. JAL NIGAM,LUCKNOW THROUGH ITS CHAIRMAN AND ANR. VS. M/S KALRA PROPERTIES (P) LTD.,LUCKNOW AND ORS. [REFERRED TO]
Y.N. GARG VS STATE OF RAJASTHAN [REFERRED TO]
MUNICIPAL CORPORATION OF GREAT BOMBAY VS. THE INDUSTRIAL DEVELOPMENT AND INVESTMENT CO. PVT. LTD. AND ORS. [REFERRED TO]
TILOKCHAND AND MOTICHAND VS. H B MUNSHI [REFERRED TO]
RABINDRANATH BOSE VS. UNION OF INDIA [REFERRED TO]
AFLATOON BAHADUR ABDULRASHID NURUDDIN BAHADUR AFLATOON VS. LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI:LT GOVERNOR OF DELHI [REFERRED TO]
STATE OF MYSORE VS. V K KANGAN:NARASIMHA RAM NAIK [REFERRED TO]
STATE OF HARYANA VS. DEWAN SINGH [REFERRED TO]
STAR WIRE INDIA LIMITED VS. STATE OF HARYANA [REFERRED TO]
STATE OF MADHYA PRADESH VS. BHAILAL BHAI:BHIKABHAI:CHHAGANBHAI:GOVINDBHAI:RATILAL:BHIKABHAI:SHIVABHAI:RAICHANDBHAI:HAZARILAL:MAGANBHAI:SANABHAI:MANSUKHLAL:KASTURCHAND:VENIBHAI:KALIDAS:CHHOTABHAI DEAD AFTER HIM DHAI BEN:AMARCHAND:BHAILAL BHAI:KHODABHAI A [REFERRED TO]