CHARANDEET KAUR Vs. SHALINI CHAUDHARY

JUDGEMENT

(1.) This Execution Second Appeal has been filed by third party objector, whose objections have been dismissed by ld. Civil Judge (Jr. Div.) Sonipat vide order dtd. 8/9/2022; and the appeal filed by her has been dismissed by ld. Additional District Judge vide order dtd. 25/11/2022.

(2.) To take stock of the controversy involved in the matter, following dates are important to be noticed:

(3.) ***