LAWS(P&H)-2024-9-4

SRIDAM ANAND Vs. CHANDIGARH ADMINISTRATION

Decided On September 10, 2024
Sridam Anand Appellant
V/S
CHANDIGARH ADMINISTRATION Respondents

JUDGEMENT

(1.) Introduction and Brief Facts

(2.) Submissions made by the Learned Counsels representing the parties 2.1 The petitioners' counsel has made the following submissions:-

(3.) Analysis