(1.) NOTICE of motion.
(2.) IN view of the nature of order which we propose to pass, no reply -affidavit is required to be filed by the respondents.
(3.) THE awards were passed on 21.12.2009 and 9.11.2012 by the Land Acquisition Collector, Amritsar -1.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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