(1.) NOTICE of motion.
(2.) ON our asking, Mr. Roopak Bansal, learned Additional Advocate General, Haryana, accepts notice on behalf of the respondents.
(3.) IN view of the nature of order which we propose to pass, there is no need to seek any counter -reply from the respondents at this stage.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN