(1.) PETITIONER -Balkar Singh was appointed as a part time Sweeper w.e.f. 1.8.1996 in the office of Superintending Engineer, Hisar Circle, Haryana State Electricity Board (for short HSEB). His engagement appears to have been allocated to one of the successor companies of the erstwhile HSEB namely Haryana Vidyut Parsaran Nigam Limited (for short HVPNL) in the year 1999. It transpires that since 1999 the petitioner has been working as a part time Sweeper in the office of different divisions of HVPNL.
(2.) IN the present petition by impleading Uttar Haryana Bijli Vitran Nigam Limited (for short UHBVNL), which is a different company, the petitioner is claiming his case for regularisation in terms of the regularisation policy dated 1.10.2003.
(3.) NOTICE of the application bearing CM No. 7565/2014 seeking to place on record the aforesaid reply was issued to the counsel for petitioner.