(1.) NOTICE of motion.
(2.) IN view of the nature of order which we propose to pass, no reply -affidavit is required to be filed by the respondents.
(3.) THE Land Acquisition Collector/Competent Authority, Gurdaspur, passed the Awards on 12.11.2010 and 12.10.2011.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN