LAWS(P&H)-2014-7-67

HARBANS KAUR Vs. HARDIP KAUR

Decided On July 04, 2014
HARBANS KAUR Appellant
V/S
Hardip Kaur Respondents

JUDGEMENT

(1.) CM No. 12912 -CII of 2014

(2.) ALLOWED .

(3.) COUNSEL for the caveators/respondents states that he has no objection if the application is allowed.