AJIT SINGH Vs. GURBAX SINGH

JUDGEMENT

(1.) RECORDS received.

(2.) THIS regular Second Appeal has been filed by Ajit Singh plaintiff against the High Courts and decrees of the Courts below, whereby the suit filed by him was dismissed by the Trial Court and the appeal filed by him was also dismissed by the learned Additional District Judge.

(3.) ON the pleadings of the parties, the learned Trial Court framed the following issues in this case on 31.10.1996 :-