(1.) THIS is a petition Under Section 482, Cr. PC, for quashing the criminal complaint filed by the ITO, Kurukshetra, against the petitioner.
(2.) SKELETAL facts arising thereto are these:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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