REGENT COMPUTRONICS PVT. LTD.

JAWALA SINGH Appellant

V/S

LACHHMAN DAS Respondents

Referred Judgements :-

DHARAM CHAN V. KARAM DEVI [REFERRED TO]
CHORANJI LAL V. KARTAR SINGH [REFERRED TO]
RALLA RAM V. ATMA RAM [REFERRED TO]
BALMUKAND VS. KAMLA WATI [REFERRED TO]
RANI VS. SANTA BALA DEBNATH [REFERRED TO]
RAM PARKASH S/O CH RAGHBIR SINGH VS. RADHE SHYAM [REFERRED TO]

(1.) This judgment will dispose of R. S. As. Nos. 1356 and 1520 of 1969.

(2.) Udey Chand had made the following four sales:--

(3.) On 6-2-1962 for Rs.500/- in respect of land measuring 10 Kanals 6 Marlas in favour of Manohar Lal defendant No.6 vide sale-deed Exhibit D-2.