(1.) .
(2.) THIS is an application for leave to appeal to the Supreme Court under article 132(1) read with article 133(1)(c) of the Constitution of India and sections 109 (b) and (c) and 110 and Order XLY, rules 2 and 3, of the Code of Civil Procedure.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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