(1.) By way of present petition, the petitioners are seeking quashing of FIR No.101 dtd. 30/3/2021, registered for offences punishable under Ss. 452, 506, 148, 149 and 427 of IPC (Ss. 148 and 149 of IPC were deleted and Sec. 34 of IPC added later on), at Police Station Focal Point, District Police Commissionerate Ludhiana (Annexure P-1) on the basis of compromise.
(2.) On 16/8/2023, the following order was passed :-
(3.) Pursuant to the aforesaid order, report from JMIC, Ludhiana dtd. 7/10/2023 has been received, which is taken on record. As per the report, the Trial Court has recorded as follows:-