LAWS(P&H)-2023-10-32

GEETANJALI Vs. AMIT SINGH

Decided On October 05, 2023
Geetanjali Appellant
V/S
Amit Singh Respondents

JUDGEMENT

(1.) Prayer in this petition is for transfer of the petition filed under Sec. 13 of the Hindu Marriage Act, pending in the Family Court, Narnaul to the competent Court of jurisdiction at Bhiwani.