LAWS(P&H)-2023-1-165

SHANTI DEVI Vs. GOVERNMENT OF INDIA

Decided On January 23, 2023
SHANTI DEVI Appellant
V/S
GOVERNMENT OF INDIA Respondents

JUDGEMENT

(1.) CM-3490-C-2022

(2.) Present application has been filed for fixing the RSA No. 3636 of 2003 for an early actual date of hearing.

(3.) Notice of the application to the counsel opposite.