LAWS(P&H)-2023-10-31

SAPNA RANI Vs. NASEEB KUMAR

Decided On October 06, 2023
Sapna Rani Appellant
V/S
Naseeb Kumar Respondents

JUDGEMENT

(1.) Prayer in this petition is for transfer of the petition filed under Sec. 9 of the Hindu Marriage Act, pending in the Family Court, Bhiwani to the competent Court of jurisdiction at Hisar.