(1.) Prayer in this petition is for transfer of the petition filed under Sec. 32 of the Indian Divorce Act, pending in the Family Court, Jalandhar to the competent Court of jurisdiction at Fazilka.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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