DAVINDER SINGH Vs. STATE OF PUNJAB

JUDGEMENT

(1.) Petitioners are seeking anticipatory bail in the case bearing FIR No.311 dtd. 5/12/2020, under Sec. 420 IPC, registered at Police Station City Ferozepur, District Ferozepur.

(2.) In CRM-M-385-2021, On 7/1/2021, the following order was passed by the Co-ordinate Bench:-

(3.) In CRM-M-1882-2021, On 14/1/2021, the following order was passed by the Co-ordinate Bench:-