WAN CHENGHUA Vs. STATE OF U.T. CHANDIGARH

Referred Judgements :-

KING VS. PORTER [REFERRED TO]
NIAMAT KHAN VS. CROWN [REFERRED TO]
SHOKHISTA VS. STATE [REFERRED TO]
SRINJAY KUMAR SINGH VS. STATE OF NAGALAND [REFERRED TO]
PILLAPPAN @ RAVIKUMAR VS. STATE [REFERRED TO]
ENDUA @ MANOJ MOHARANA VS. STATE [REFERRED TO]
UBAIDULLA VS. STATE OF KERALA [REFERRED TO]
MANISH LAL SRIVASTAVA VS. STATE OF HIMACHAL PRADESH,ICL [REFERRED TO]
DAVID MORRISON VS. STATE OF UTTARAKHAND [REFERRED TO]
MAHIDUL SHEIKH VS. STATE OF HARYANA [REFERRED TO]
MOTI RAM VS. STATE OF MADHYA PRADESH [REFERRED TO]
MOTI RAM VS. STATE OF MADHYA PRADESH [REFERRED TO]
HUSSAINARA KHATOON 1 VS. HOME SECRETARY STATE OF BIHAR [REFERRED TO]
SANJAY CHANDRA VS. CBI [REFERRED TO]
CHARLES SOBHRAJ VS. STATE [REFERRED TO]
AMIT KR JAIN VS. STATE OF NAGALAND [REFERRED TO]
AFSAR KHAN VS. STATE [REFERRED TO]
PARADESI PATRA VS. STATE OF ORISSA [REFERRED TO]
ALLUVDIN VS. INSPECTOR OF POLICE VANDHAVASI POLICE STATION [REFERRED TO]
SAJAL KUMAR MITRA VS. STATE OF MAHARASHTRA [REFERRED TO]
RAJBALLAM SINGH VS. EMPEROR [REFERRED TO]
R R CHARI VS. EMPEROR [REFERRED TO]
GOKUL DAS VS. STATE OF ASSAM [REFERRED TO]
MAHA AHMAD YUSUF VS. STATE OF U.P. AND ORS. [REFERRED TO]
STATE OF MYSORE VS. H VENKATARAMA KOTAIYAH [REFERRED TO]
SAGAYAM @ DEVASAGAYAM VS. STATE REP. BY THE INSPECTOR OF POLICE, G [REFERRED TO]