LAWS(P&H)-2023-10-29

POONAM SHARMA Vs. GAURAV AGGARWAL

Decided On October 06, 2023
POONAM SHARMA Appellant
V/S
Gaurav Aggarwal Respondents

JUDGEMENT

(1.) Prayer in this petition is for transfer of the petition filed under Sec. 13 of the Hindu Marriage Act, pending in the Family Court, Kurukshetra to the competent Court of jurisdiction at Jalandhar.