LAWS(P&H)-2023-9-36

SANDEEP KAUR Vs. YADWINDER SINGH

Decided On September 20, 2023
Sandeep Kaur Appellant
V/S
Yadwinder Singh Respondents

JUDGEMENT

(1.) Prayer in this petition is for transfer of the petition i.e. GW/16/2023, titled as 'Yadwinder Singh vs Sandeep Kaur', filed under Sec. 10 read with Sec. 25 of the Guardians and Wards Act, pending in the Family Court, Bholath to the competent Court of jurisdiction at Camp Court Mukerian, Hoshiarpur.