(1.) The pettioners apprehending arrest in the allegaons that they were abeng the suicide, have Sec. 438 CrPC seeking ancipatory bail.
(2.) In the bail applicaon, the pettioners are silent about criminal antecedents.
(3.) Pettioners' counsel prays for bail by imposing any stringent condions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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